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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)draw up a list of all Councillors who have failed to pay any tax due by them to the Council within six months from the date on which such tax became due;