Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1) in The Delhi Commission for Women Act, 1994

(1)The Commission may appoint such committees as may be necessary for dealing with such special issues as may be taken up by the Commission from time to time.