Section 12(2)(s) in Utkal University of Culture Act, 1999

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(s) in Utkal University of Culture Act, 1999

(s)render such assistance to the Registrar as may be required in management of assets and investments and scrutiny of the contracts and agreements; and

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State of Odisha - Subsection

Section 12(2)(s) in Utkal University of Culture Act, 1999