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[Cites 0, Cited by 0] [Section 62F] [Entire Act]

State of Odisha - Subsection

Section 62F(6) in The Orissa Factories Rules, 1950

(6)In addition to the devices as mentioned in the foregoing provisions, means to be provided for automatically stopping the feed into the vessel as soon as process conditions deviate from the normal limits to an extent which can be considered as dangerous.