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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Mizoram - Subsection

Section 23(ii) in The Mizoram Civil Service Rules, 1988

(ii)The pay of member of the service on confirmation shall be fixed at such a stage in the junior grade time scale as if he has been allowed his usual increments due but for withholding of due increments for the period prior to the date of his confirmation.