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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(3) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(3)The competent authority shall within three months of the receipt of such self declaration cause on-site inspection of such schools to verify as to whether the norms and standards and the conditions mentioned in sub-rule (1) are fulfilled.