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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(c)"Chief Inspector" means the officer appointed as such by the Government with assignment of specific powers under the Act who shall also be deemed as an inspector under the Act;