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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(e) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(e)Not to make any excavation on the land, village streets and lanes or open areas adjoining thereto or permit or suffer any excavation to be made.