Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(3)(f) in The Maharashtra Universities Act, 1994

(f)to advise on programmes for greater co-operation and interaction and exchange of university teachers, college teachers and the teachers of university departments;