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Himachal Pradesh High Court

Ajay Kumar vs . Anirudh Singh on 15 December, 2023

Author: Virender Singh

Bench: Virender Singh

Ajay Kumar vs. Anirudh Singh .

Civil Suit No. 109 of 2023 15.12.2023 Present: Mr. Peeyush Kumar, Advocate vice Ms. Madhurika Sekhon Verma, Advocate, for the plaintiff.

of Supplementary status report stands filed.

List for consideration on 22.12.2023. rt Applicant through counsel is directed to join the investigation as and when directed by the Investigating Officer to do so.

( Virender Singh) Judge December 15, 2023 (veena) ::: Downloaded on - 16/12/2023 20:33:08 :::CIS