Section 35(2)(iii) in The Gujarat Secondary and Higher Secondary Education Act, 1972

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State of Gujarat - Subsection

Section 35(2)(iii) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(iii)In the case of a school the total number of teachers in which is more than six, two teachers to be elected by the teachers of the school from amongst themselves, and in the case of a school the total number of teachers in which is or is less than six, one teacher to be elected by the teachers of the school from amongst themselves; and

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State of Gujarat - Subsection

Section 35(2)(iii) in The Gujarat Secondary and Higher Secondary Education Act, 1972