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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(b) in The West Bengal Khadi And Village Industries Board Act, 1959

(b)help the people [individually or collectively] [Words inserted by W.B. Act 35 of 1983.] by providing them with work in connection with the industries established or carried on by it, which they can perform in their homes, and give them such financial assistance as they may need for such work;