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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(6) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(6)The Superintendent of the Jail shall maintain a statement of all interviews between a detenu and his relatives or other persons with the names of the persons present at each interview.