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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(f) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(f)that it shall make suitable arrangement for the health and recreation of its pupils, which will include-
(i)proper sanitary arrangement;
(ii)medical inspection of its pupils at least once year; and
(iii)physical education;