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Gauhati High Court

Banabina Brahma vs The State Of Assam And 5 Ors on 5 June, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                Page No.# 1/2

GAHC010159112023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/268/2023

         BANABINA BRAHMA
         D/O- LT. BATENDRA NATH BRAHMA, R/O- WARD NO.6, HOSPITAL ROAD,
         P.O. KOKRAJHAR, DIST.- KOKRAJHAR, ASSAM- 783370

         VERSUS

         1.THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
         EDUCATION DEPTT., DISPUR, GHY-6

         2:THE ASSAM PUBLIC SERVICE COMMISSION
          REP. BY ITS CHAIRMAN
          JAWAHAR NAGAR KHANAPARA
          GHY ASSAM- 781022

         3:THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA GHY ASSAM- 781022

         4:THE SELECTION COMMITTEE
          CONSTITUTED FOR SELECTION OF PRINCIPAL OF KOKRAJHAR GOVT.
         COLLEGE REP. BY THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA GHY ASSAM- 781022

         5:THE PRINCIPAL CONTROLLER OF EXAMINATIONS
         ASSAM PUBLIC SERVICE COMMISSION
          KHANAPARA GHY ASSAM- 781022

         6:DIMACHA DWIBRANG MWCHAHARY
          PRESENTLY SERVING AS ASSOCIATE PROFESSOR AND HEAD OF DEPTT.
         (I/C) MATHEMATICS, KOKRAJHAR GOVT. COLLEGE
          ASSAM- 783370
                                                                       Page No.# 2/2

            7:THE BODOLAND TERRITORIAL COUNCIL
             REP. BY THE PRINCIPAL SECRETARY
             BODOFA NAGAR KOKRAJHAR ASSAM.

            8:THE DIRECTOR OF EDUCATION
             BODOLAND TERRITORIAL COUNCIL
             KOKRAJHAR ASSAM

For the Appellant           :      Mr. D. Kalita, Advocate.
For the Respondent(s)       :     ................................

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM 05.06.2024 (Vijay Bishnoi, CJ) At the request of Mr. D. Kalita, learned counsel appearing for the appellant, the matter stands adjourned.

List this matter after the ensuing summer vacation.

                        JUDGE                                 CHIEF JUSTICE




Comparing Assistant