Gauhati High Court
Banabina Brahma vs The State Of Assam And 5 Ors on 5 June, 2024
Author: Suman Shyam
Bench: Suman Shyam
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GAHC010159112023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/268/2023
BANABINA BRAHMA
D/O- LT. BATENDRA NATH BRAHMA, R/O- WARD NO.6, HOSPITAL ROAD,
P.O. KOKRAJHAR, DIST.- KOKRAJHAR, ASSAM- 783370
VERSUS
1.THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
EDUCATION DEPTT., DISPUR, GHY-6
2:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
JAWAHAR NAGAR KHANAPARA
GHY ASSAM- 781022
3:THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
KHANAPARA GHY ASSAM- 781022
4:THE SELECTION COMMITTEE
CONSTITUTED FOR SELECTION OF PRINCIPAL OF KOKRAJHAR GOVT.
COLLEGE REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
KHANAPARA GHY ASSAM- 781022
5:THE PRINCIPAL CONTROLLER OF EXAMINATIONS
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA GHY ASSAM- 781022
6:DIMACHA DWIBRANG MWCHAHARY
PRESENTLY SERVING AS ASSOCIATE PROFESSOR AND HEAD OF DEPTT.
(I/C) MATHEMATICS, KOKRAJHAR GOVT. COLLEGE
ASSAM- 783370
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7:THE BODOLAND TERRITORIAL COUNCIL
REP. BY THE PRINCIPAL SECRETARY
BODOFA NAGAR KOKRAJHAR ASSAM.
8:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR ASSAM
For the Appellant : Mr. D. Kalita, Advocate.
For the Respondent(s) : ................................
- BEFORE -
HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM 05.06.2024 (Vijay Bishnoi, CJ) At the request of Mr. D. Kalita, learned counsel appearing for the appellant, the matter stands adjourned.
List this matter after the ensuing summer vacation.
JUDGE CHIEF JUSTICE Comparing Assistant