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Sangram Sadashiv Suryawanshi vs The State Of Maharashtra on 28 April, 2023

Bench: Dinesh Maheshwari, Sanjay Karol

     ITEM NO.2                            COURT NO.6                 SECTION II-A

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    4928/2023

     (Arising out of impugned final judgment and order dated 16-02-2023
     in CRLBA No. 3450/2022 passed by the High Court Of Judicature At
     Bombay)

     SANGRAM SADASHIV SURYAWANSHI                                      Petitioner(s)

                                                  VERSUS
     THE STATE OF MAHARASHTRA                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.78949/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.78952/2023-EXEMPTION FROM
     FILING O.T. )

     Date : 28-04-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE DINESH MAHESHWARI
                           HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)               Mr. Sachin Patil, AOR
                                     Mr. Geo Joseph, Adv.
                                     Mr. Risvi Muhammed, Adv.
                                     Mr. Durgesh Gupta, Adv.
                                     Mr. C. Aravind, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                               O R D E R

Having heard learned counsel for the petitioner and having perused the material placed on record, we do not find any reason to entertain this petition under Article 136 of the Constitution of India.

The petition seeking special leave to appeal is, accordingly, dismissed at this stage.

All pending applications stand disposed of.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER