Section 24(10) in The Acquired Territories (Merger) Act, 1960
(10)Exchange of old Cooch Behar enclaves in Pakistan and Pakistan enclaves in India without claim to compensation for extra area going to Pakistan, is agreed to.* * * * * *(signed)(M.S.A. BAIG)Foreign Secretary,Ministry of Foreign Affairs and Commonwealth Relations, Government of Pakistan, NEW DELHI, SEPTEMBER,10, 1958.(signed)(M. J. DESAI)Commonwealth Secretary, Ministry of External Affairs, Government of India.
