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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(d) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(d)Action taken in respect of appointments, removals, pay, discipline. superannuation or other matters relating to conditions of service of public servants but not including action relating to claims for pension, gratuity, provident fund or to any claims which arise on retirement, removal or termination of service.