Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(68) in The Delhi Municipal Corporation Act, 1957

(68)[ "Zone" means a Zone referred to in section 3A.] [Inserted by Act 67 of 1993, section 2 (w.e.f. 1-10-1993)]