Section 80C(2)(xvii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80C(2)] [Section 80C] [Entire Act]

Union of India - Subsection

Section 80C(2)(xvii) in The Income Tax Act, 1961

(xvii)as tuition fees (excluding any payment towards any development fees or donation or payment of similar nature), whether at the time of admission or thereafter, -

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 80C(2)(xvii) in The Income Tax Act, 1961