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Supreme Court - Daily Orders

Saroj Bala vs Yaad Ram . on 2 December, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.13                             COURT NO.6                 SECTION IVB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   14924/2011

  SAROJ BALA & ORS.                                                  Petitioner(s)

                                                VERSUS

  YAAD RAM & ORS.                                                    Respondent(s)


  (interim relief and office report)


  Date : 02/12/2014 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)                Mr. K. S. Rana,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner.

It is not disputed at the Bar that the controversy is covered by the decision rendered by this Court in Singh Ram (D) Through LRs vs. Sheo Ram & Ors. [(2014) 9 SCC 185].

In view of the aforesaid, the special leave petition stands dismissed. There shall be no order as to costs.



                   (Gulshan Kumar Arora)                         (H.S. Parasher)
                       Court Master                                Court Master

Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2014.12.04
15:50:23 IST
Reason: