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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

6. Un-aided non-Minority Colleges.

- The Convener, Ed.CET, shall allot candidates to the un-aided non-minority colleges to the extent of 85% of seats (Convenor seats) from the common merit list of Ed.CET as per rules. The Management shall fill-up 15% of the remaining seats, methodology wise, following Rule 4(vi) of these rules.