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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(6) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(6)if it is observed that the university is violating the Act continuously for three times the State Government may de-recognize the university with prior approval of the University Grant Commission.