Section 10(3)(iii) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(iii)He shall furnish copies of the above account for every calendar month within seven days of the succeeding month to the Competent Authority; and

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