Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 9] [Entire Act] Union of India - Subsection Section 9(a) in The Consumer Protection Act, 1986 (a)a Consumer Disputes Redressal Forum to be known as the “District Forum” established by the State Government *** in each district of the State by notification:
