Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 78 in The Maharashtra Medical Council Rules, 1967

78. Other employees of Council.

- No officer or servant of the Council shall without the previous permission of the Council engage himself in any work unconnected with the work of the Council.