Bombay High Court
Pr.Commissioner Of Income Tax-5 vs Jet Airways (India)Ltd on 16 April, 2019
Bench: Akil Kureshi, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 309 OF 2017
Pr.commissioner Of Income Tax-5 ....Appellants
V/S
M/s. Jet Airways(india) Ltd. ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 832 OF 2017 Pr. Commissioner Of Income Tax-5 ....Appellants V/S M/s. Jet Airways (india) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 902 OF 2017 Commissioner Of Income-tax(tds)-1 ....Appellants V/S M/s. Jet Airways(india) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 628 OF 2018 The Commissoner Of Income Tax (tds)-1 ....Appellants V/S Jet Airways (india) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2014 OF 2018 Pr. Commissioner Of Income Tax-5 ....Appellants V/S Page 1/2 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 04:58:08 ::: Jet Airways (india) Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2093 OF 2018 Pr.commissioner Of Income Tax-5 ....Appellants V/S Jet Airways (india)ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2303 OF 2018 Pr. Commissioner Of Income Tax - 5 ....Appellants V/S Jet Airways (india) Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2375 OF 2018 Pr. Commissioner Of Income Tax-5 ....Appellants V/S Jet Airways (india) Ltd. ....Respondent Mr A R Malhotra with Mr N A Kazi for Appellant Mr Atul K Jasani for Respondent CORAM : AKIL KURESHI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th April, 2019 P.C. :
At the request of learned Advocate for the Appellant, Stand over to 30/04/2019.
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