Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12A in Rajasthan Factories Rules, 1951 12A. Notice of change of Manager. The notice of change of Manager required under sub-section (4) of section 7 of the Act shall be in Form No.3-A.
