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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Bihar - Subsection

Section 51(1)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(a)receiving and search. The girl juvenile or child shall be searched by a female member of the staff, and both the girl and boy shall be searched with due regard to decency and dignity;