Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(iv) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962 (iv)Every nomination shall be made in such one of the Forms annexed to these Regulations as is appropriate in the circumstances.
