Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(4) in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951 (4)On receiving notice of such withdrawal the Returning Officer shall publish the fact of such withdrawal in the official Gazette.
