Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Andhra Pradesh - Subsection Section 61(a) in Andhra Pradesh Urban Areas (Development) Act, 1975 (a)the provisions of Chapter XIII of the Hyderabad Municipal Corporations Act, 1955, shall stand repealed ;
