Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(7) in Manipur Municipality Ombudsman Act, 2013

(7)"public servant" means an elected member of the municipality including its Chairperson or an employee or officer under the municipality and includes an employee or officer of any office or Institution transferred to the municipality;