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[Cites 0, Cited by 31] [Section 80G(5)] [Section 80G] [Entire Act]

Union of India - Subsection

Section 80G(5)(iv) in The Income Tax Act, 1961

(iv)[ the amount of donation remaining unutilised on the 31st day of March, ] [Substituted by Act 20 of 2002, Section 30, for Clause (iv) (w.r.e.f. 3.2.2001).][2004] [Substituted by Act 32 of 2003, Section 36, for " 2003" (w.r.e.f. 3.2.2001).][is transferred to the Prime Minister's National Relief Fund on or before the 31st day of March, ] [Substituted by Act 20 of 2002, Section 30, for Clause (iv) (w.r.e.f. 3.2.2001).][2004] [Substituted by Act 32 of 2003, Section 36, for " 2003" (w.r.e.f. 3.2.2001).];