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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

29. Method of calculating cash equivalent of concessional sale of foodgrains and other articles.

(1)The cash equivalent of the advantage accruing through the concessional sale to an employee of foodgrains and other articles shall be computed at the end of every wage period fixed under the provisions of the Payment of Wages Act, 1936 (Central Act IV of 1936).
(2)For the purpose of computing the cash equivalent of the advantage accruing through the concessional sale to an employee of foodgrains and other articles, the difference between the value of foodgrains and other articles at the average market rates prevailing during the wage period in which work was done for overtime and the value of foodgrains and other articles supplied at concessional rates shall be calculated and allowed for the number of overtime hours worked.