Madhya Pradesh High Court
Makhan Lal vs Parmanand Mahehswari Trust Committee ... on 11 August, 2017
SA-912-2017
(MAKHAN LAL Vs PARMANAND MAHEHSWARI TRUST COMMITTEE SAGR MOHANGAR)
11-08-2017
Shri Ishan Soni, counsel for the appellant.
Shri Sharad Gupta, counsel for the respondent
No.1/caveator.
Learned counsel for the appellant is directed to supply copy of the appeal memo along with annexures to the learned counsel for the caveator.
Office is directed to call for the record. List after two weeks along with the record.
(RAJEEV KUMAR DUBEY) JUDGE (ra)