Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(7)] [Section 86] [Entire Act] Daman and Diu - Subsection Section 86(7)(a) in Daman and Diu Value Added Tax Regulation, 2005 (a)fails to undertake business which would entitle him to be a dealer, within the period specified in his application; or