Supreme Court - Daily Orders
Ntpc Ltd. vs Uttar Pradesh Power Corporation Ltd. ... on 6 December, 2021
Bench: Chief Justice, Surya Kant, Hima Kohli
C.A.No.6973/16 1
ITEM NO.4 Court 1 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).6973/2016
NTPC LTD. Appellant(s)
VERSUS
UTTAR PRADESH POWER CORPORATION LTD. AND ORS. Respondent(s)
IA No.156337/2021 - EARLY HEARING APPLICATION
Date : 06-12-2021 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MS. JUSTICE HIMA KOHLI
For Appellant(s) Mr. Lakshmi Raman Singh, AOR
For Respondent(s) Mr. Pradeep Misra, AOR
For R.No.1 Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Bhuwan Chandra, Adv.
Mr. Manoj Kr. Sharma, Adv.
Mr. Amit Anand Tiwari, AAG
Mr. D.Kumanan, AOR
Mr. Sheekh Kalia, Adv.
For R.No.5 Ms. Ranjana Roy Gavai, Adv.
Ms. Vasudha Sen, Adv.
Ms. Divya Roy, AOR
For R.No.6 Mr. Sunil Fernandes, AOR
Ms. Nupur Kumar, Adv.
Mr. Prastut Dalvi, Adv.
Mr. Darpan Sachdeva, Adv.
Mr. Shubham Sharma, Adv.
For R.No.24 Mr. Raj Kumar Mehta, AOR
Ms. Himanshi Andley, Adv.
Signature Not Verified
For R.No.25 Mr. Raghvendra Kumar, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2021.12.06
17:16:29 IST
Reason:
Mr. Anand Kumar Dubey, Adv.
Mr. Nishant Verma, Adv.
Mr. Rajiv Kumar Sinha, Adv.
Mr. Simanta Kumar, Adv.
Mr. Narendra Kumar, AOR
C.A.No.6973/16 2
Mr. Saurabh Mishra, AOR
Mr. Aditya Mishra, Adv.
Mr. Rakesh Chander, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
IA No.156337/2021 In C.A.No.6973/2016 This is an application filed on behalf of the applicant/appellant for early hearing of appeal.
Having heard learned counsel for the applicant/appellant and carefully perusing the averments made in the application, we see no reason to entertain the same.
IA No.156337/2021 is, accordingly, dismissed.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)