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Supreme Court - Daily Orders

Ntpc Ltd. vs Uttar Pradesh Power Corporation Ltd. ... on 6 December, 2021

Bench: Chief Justice, Surya Kant, Hima Kohli

     C.A.No.6973/16                           1

     ITEM NO.4                Court 1 (Video Conferencing)              SECTION XVII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

                                    Civil Appeal No(s).6973/2016

     NTPC LTD.                                                            Appellant(s)

                                                  VERSUS

     UTTAR PRADESH POWER CORPORATION LTD. AND ORS.                        Respondent(s)

     IA No.156337/2021 - EARLY HEARING APPLICATION

     Date : 06-12-2021 This application was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MS. JUSTICE HIMA KOHLI

     For Appellant(s)               Mr. Lakshmi Raman Singh, AOR

     For Respondent(s)             Mr.   Pradeep Misra, AOR
     For R.No.1                    Mr.   Daleep Dhyani, Adv.
                                   Mr.   Suraj Singh, Adv.
                                   Mr.   Bhuwan Chandra, Adv.
                                   Mr.   Manoj Kr. Sharma, Adv.

                                   Mr. Amit Anand Tiwari, AAG
                                   Mr. D.Kumanan, AOR
                                   Mr. Sheekh Kalia, Adv.

     For R.No.5                    Ms. Ranjana Roy Gavai, Adv.
                                   Ms. Vasudha Sen, Adv.
                                   Ms. Divya Roy, AOR

     For R.No.6                    Mr.   Sunil Fernandes, AOR
                                   Ms.   Nupur Kumar, Adv.
                                   Mr.   Prastut Dalvi, Adv.
                                   Mr.   Darpan Sachdeva, Adv.
                                   Mr.   Shubham Sharma, Adv.

     For R.No.24                   Mr. Raj Kumar Mehta, AOR
                                   Ms. Himanshi Andley, Adv.
Signature Not Verified


     For R.No.25                   Mr.   Raghvendra Kumar, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2021.12.06
17:16:29 IST
Reason:
                                   Mr.   Anand Kumar Dubey, Adv.
                                   Mr.   Nishant Verma, Adv.
                                   Mr.   Rajiv Kumar Sinha, Adv.
                                   Mr.   Simanta Kumar, Adv.
                                   Mr.   Narendra Kumar, AOR
C.A.No.6973/16                        2


                             Mr. Saurabh Mishra, AOR
                             Mr. Aditya Mishra, Adv.
                             Mr. Rakesh Chander, Adv.

                 UPON hearing the counsel the Court made the following
                                    O R D E R

The Court is convened through Video Conferencing.

IA No.156337/2021 In C.A.No.6973/2016 This is an application filed on behalf of the applicant/appellant for early hearing of appeal.

Having heard learned counsel for the applicant/appellant and carefully perusing the averments made in the application, we see no reason to entertain the same.

IA No.156337/2021 is, accordingly, dismissed.




(SATISH KUMAR YADAV)                                           (R.S. NARAYANAN)
  DEPUTY REGISTRAR                                            COURT MASTER (NSH)