Himachal Pradesh High Court
Uggam Ram vs . State Of H.P. & Others on 10 October, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Uggam Ram vs. State of H.P. & others .
CWPOA No. 6468 of 2020 10.10.2023 Present: Mr. Bhim Raj Sharma, Advocate, for the petitioner.
Mr. Manoj Chauhan, Additional Advocate General, for the respondents-State.
of On request made by learned counsel for the petitioner, enabling him to complete instructions, matter is adjourned.
rt List after three weeks.
(Vivek Singh Thakur) Judge (Bipin C. Negi) Judge October 10, 2023 (Nisha) ::: Downloaded on - 10/10/2023 20:38:41 :::CIS