- In these rules unless the context otherwise requires:-(1)"Ordinance" means the Rajasthan Home guards Ordinance, 1962 (Rajasthan Ordinance 2 of 1962);(2)"Commandant" means a Commandant of Home General appointed under Section 2;(3)"Commandant General" means the Commandant General appointed under Section 2;(4)"Form" means a form appended to these rules;(5)"Home Guards" means the Home Guards constituted under Section 2;(6)"Member of Home Guards" means a member appointed under Section 3;(7)"Section" means a section of the Ordinance.
