Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Meghalaya - Section

Section 3 in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

3. Qualifications for the office of the Syiem, Deputy Syiem and Acting Syiem.

- An adult male person belonging to the Syiem Mylliem clan who is the resident of the Hima shall qualify to be elected as the Syiem or the Deputy Syiem, if:­