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Himachal Pradesh High Court

Deepak Bareja vs . Union Of India And Others on 23 May, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Deepak Bareja vs. Union of India and others .

CWP No.2816 of 2024 23.05.2024 Present Mr. Y.P.Sood, Advocate, for the petitioners.

Mr. Nishant Khidtta, Advocate vice Mr. R.K. Khidtta, Advocate, for respondent Nos. 1 and 2.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals, for respondent No. 3/State.

Reply on behalf of respondent No.3 is on record.

Learned counsel representing the petitioner prays for and is granted two weeks' time to file rejoinder.

List on 21.06.2024. In the meanwhile, respondent Nos. 1 and 2 may also file reply, failing which, right to file the same shall stand closed.

(Sandeep Sharma) Judge May 23, 2024 (shankar) ::: Downloaded on - 23/05/2024 20:32:24 :::CIS