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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(6)(b) in Uttar Pradesh State Universities Act, 1973

(b)provisions for exercise of option by registered graduates of any then existing University to continue to remain registered graduates of same University or to get registered with a newly-established University so, however, that no person shall be registered graduate of more than one University;