Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 37 in Punjab Cinemas (Regulation) Rules, 1952 37. [ [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 14.5.1960.] There shall be only one entrance to the enclosure which shall not communicate with any part of the building to which the public have access.]
