Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Industrial Development Bank Of India General Regulations, 1994

(3)Meetings of the Board shall be held at the head office of the Development Bank, or at such other place in India as may be specified in the notice convening the meeting.