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State of West Bengal - Section

Section 22 in The West Bengal Panchayat Elections Act, 2003

22. General duties of the District Panchayat Election Officer.

(1)The District Panchayat Election Officer shall, subject to the superintendence, direction and control of the Commission, co-ordinate and supervise all work within his jurisdiction in connection with the preparation and revision of electoral rolls for, and conduct of, all elections to the Panchayats.
(2)The District Panchayat Election Officer shall perform such other functions as may be entrusted to him by the Commission.