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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(e) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(e)exercise such other powers as may be necessary for carrying out the purposes of this Act or any Rules made thereunder.