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[Section 5]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 5(2) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007
| (a)Licence Fees (In Rs.) | |
| Pulses; | |
| (i) Wholesale | 600.00 |
| (ii) Retail | 250.00 |
| (iii)Wholesale + Retail | 850.00 |
| (b)Renewal Fees:- | |
| Pulses | |
| (i) Wholesale | 300.00 |
| (ii) Retail | 125.00 |
| (iii)Wholesale + Retail | 425.00 |
| (c)Duplicate Licence Fees:- | |
| Pulses: | |
| (i) Wholesale | 250.00 |
| (ii) Retail | 150.00 |
| (iii)Wholesale + Retail | 400.00 |
| (iv) Aduplicate licence may be obtained from the Licensing Authorityduly paying the prescribed fees if the original licence is lost,destroyed or defaced. |