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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Punjab - Subsection

Section 94(1)(c) in Punjab Municipal Act, 1911

(c)for the purpose of extinguishing the fire break into or through or pull down, or cause to be broken into or through or pulled down, or used for the passage of houses or other appliances, any premises;