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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Kalakshetra Foundation Act, 1993

(1)The Finance committee shall consist of-
(a)the Financial Adviser to the Government of India or his nominee in the Ministry of the Central Government dealing with culture;
(b)an officer of the Central Government, not below the rank of a Deputy Secretary, to be nominated by that Government;
(c)an officer of the State Government not below the rank of a Deputy Secretary, to be nominated by that Government, representing the Department of Finance of that Government; and
(d)the Director.